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FAO(FC)/4/2021
2021 Latest Caselaw 1273 HP

Citation : 2021 Latest Caselaw 1273 HP
Judgement Date : 24 February, 2021

Himachal Pradesh High Court
FAO(FC)/4/2021 on 24 February, 2021
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua

FAO(FC) No.4 of 2021 24.02.2021 Present: Mr. Adarsh K. Vashista, Advocate, for the

.

appellant.

FAO(FC) No.4 of 2021 & CMP No.1198 of 2021

Issue notice to the respondent, returnable for

07.04.2021, on taking steps within a week.

List on 7th April, 2021.

CMP No.1197 of 2021

Notice in the aforesaid terms.

In the meanwhile, execution of the impugned

judgment dated 28.09.2020 passed by the learned

Principal Judge, Family Court, Kangra at Dharamshala, in

case RBT HMA No.22/III/2020/2014, is ordered to be

stayed.

Copy dasti.

(Tarlok Singh Chauhan) Judge

(Jyotsna Rewal Dua) February 24, 2021 Judge (Mukesh)

 
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