Bilaspur vs 3. Regional Transport Officer ...
2021 Latest Caselaw 5799 HP

IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                           ON THE 17TH DAY OF DECEMBER, 2021
                                        BEFORE




                                                                    .
                        HON'BLE MR. JUSTICE VIVEK SINGH THAKUR





                   EXECUTION PETITON (TRIBUNAL) No. 190 OF 2021
BETWEEN:-





          RATTAN LAL S/O SH. BAKSHI RAM
          VILLAGE & P.O. BHALSHUAI, TEHSIL
          GHUMARWIN DISTT. BILASPUR H.P.
          RETIRED AS YARD MASTER FROM HRTC





          BILASPUR.                                                       ...PETITIONER

      (BY SHRI VARUN CHANDEL, ADVOCATE.)

      AND

1. MANAGING DIRECTOR HIMACHAL ROAD

   TRANSPORT CORPORATION, OLD BUS
   STAND, SHIMLA-1.

2. FINANCIAL     ADVISOR     CUM-CHIEF


   ACCOUNTANT     OFFICER,    HIMACHAL
   PRADESH AT OLD BUS STAND SHIMLA-
   1.
3. REGIONAL TRANSPORT OFFICER HRTC




   BILASPUR, DISTT. BILASPUR, H.P.                                   ...RESPONDENTS
      (BY SMT.SHUBH MAHAJAN, ADVOCATE.)





     Whether approved for reporting?





                       This petition coming on for orders this day, the Court
delivered the following:
                                   JUDGMENT

Learned counsel for the respondents submits that order

stands complied with, which has been endorsed by learned counsel for

the petitioner. However, learned counsel for the petitioner seeks liberty

to file afresh in case anything survives to be adjudicated.

2. In view of above, present petition is closed with liberty to the

petitioner, as prayed.

                                                   (Vivek Singh Thakur),
     th
17 December, 2021                                         Judge.
            (Keshav)