Himachal Pradesh High Court
Jai Chand vs State Of Himachal Pradesh And ... on 25 August, 2021
Bench: Ravi Malimath, Justice, Jyotsna Rewal Dua
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
ON THE 25th DAY OF AUGUST, 2021
BEFORE
.
HON'BLE MR. JUSTICE RAVI MALIMATH,
ACTING CHIEF JUSTICE
&
HON'BLE MS. JUSTICE JYOTSNA REWAL DUA
CIVIL WRIT PETITION No. 4593 of 2021
AND CONNECTED MATTERS
Between:- r
CWP No. 4593 of 2021.
JAI CHAND,
S/O SHRI KAKA RAM,
R/O VILLAGE BADERAH,
POST OFFICE SOHARI,
TEHSIL BANGANA,
DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER,
HRTC, SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4594 of 2021.
BIR SINGH,
S/O SHRI MILKHI RAM,
R/O VILLAGE BADERAH,
POST OFFICE SOHARI,
TEHSIL BANGANA, DISTRICT ....PETITIONER
UNA, H.P.
.
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4595 of 2021.
SATISH KUMAR,
S/O SHRI BEANT SINGH,
R/O VILLAGE AND POST
OFFICE BADHERA, TEHSIL
HAROLI, DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4596 of 2021.
GIRDHARI LAL,
S/O SHRI DHARAM CHAND,
.
R/O VILLAGE AND POST
OFFICE ISPUR, TEHSIL AND
DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2.
FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4598 of 2021.
SUDESH KUMARI,
W/O SHRI JAMNA DASS,
R/O VILLAGE LOWER ARNIALA,
POST OFFICE KOTLA KALAN,
TEHSIL AND DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4618 of 2021.
BALDEV RAM,
.
S/O SHRI PARMANAND,
R/O VILLAGE AND POST
OFFICE KOHDRA, TEHSIL
BANGANA, DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4619 of 2021.
ACHHAR SINGH,
S/O HARMAN SINGH,
R/O VILLAGE AND POST
OFFICE PALKWAH, TEHSIL
HAROLI, DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4620 of 2021.
SUSHILA DEVI,
.
WD/O LATE SHRI ROSHAN LAL,
R/O WARD NO.5, POST OFFICE
KHAD, TEHSIL AND DISTRICT
UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4627 of 2021.
MANSA RAM,
S/O SHRI SITA RAM,
R/O VILLAGE AND POST OFFICE
DIARA, TEHSIL AMB, DISTRICT
UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4628 of 2021.
.
TELU RAM,
S/O SHRI AMAR NATH,
R/O VILLAGE BAINSPUR, POST
OFFICE SUKHSHAL, TEHSIL
ANANDPUR SAHIB, DISTRICT
RUPNAGAR, PUNJAB. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4629 of 2021.
JOGINDER SINGH,
S/O SHRI HUKAM CHAND,
R/O VILLAGE AND POST
OFFICE NANGRAN, TEHSIL AND
DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4630 of 2021.
MALKIAT SINGH,
.
S/O LAKSHAMAN DAS,
R/O VILLAGE GURUSAR, POST
OFFICE AND TEHSIL UNA,
DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2.
FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4631 of 2021.
BASHISHT KUMAR,
S/O SHRI DEVI CHAND,
R/O VILLAGE AND POST
OFFICE BADOLI, TEHSIL AND
DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4646 of 2021.
HARI CHAND,
S/O SHRI RAM LOK,
.
R/O VILLAGE AND POST
OFFICE HAROLI, TEHSIL AND
DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2.
FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4647 of 2021.
SATISH KUMAR,
S/O SHRI KARAM CHAND,
R/O VILLAGE AND POST
OFFICE SAHORI, TEHSIL
BANGANA, DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4648 of 2021.
AVTAR CHAND,
.
S/O SHRI KRISHAN CHAND,
R/O VILLAGE RAKH RAM SINGH,
POST OFFICE NALAGARH,
TEHSIL NALAGARH, DISTRICT ....PETITIONER
SOLAN, H.P.
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4649 of 2021.
NAHINDER SINGH,
S/O SHRI BHAJAN SINGH,
R/O WARD NO.1, H.R.T.C.
COLONY, TEHSIL NALAGARH,
DISTRICT SOLAN, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4650 of 2021.
SARWAN KUMAR,
S/O SHRI KARTAR CHAND,
.
R/O VILLAGE AND POST
OFFICE ISPUR, TEHSIL AND
DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2.
FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4651 of 2021.
NARESH KUMAR,
S/O SHRI RIKHI RAM,
R/O WARD NUMBER 4, VILLAGE
AND POST OFFICE LAL SINGHI,
TEHSIL AND DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4652 of 2021.
KRISHAN CHAND,
S/O SHRI GURDAS RAM,
.
R/O WARD NO. 5, POST OFFICE
BARNOH, TEHSIL AND
DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2.
FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4653 of 2021.
BRIJ KUMAR,
S/O SHRI DINA NATH,
R/O VILLAGE AND POST
OFFICE CHOWKI MANIAR, TEHSIL
BANGANA, DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4654 of 2021.
BHAG MAL,
.
S/O SH. LABHU RAM,
R/O VILLAGE JATPUR, POST
OFFICE SANTOKHGARH,
TEHSIL AND DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4655 of 2021.
YASH PAL,
S/O SHRI RATAN CHAND KALIA,
R/O VILLAGE MADANPUR,
POST OFFICE BASOLI, TEHSIL
AND DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4656 of 2021.
SURAT RAM,
.
S/O SHRI DEEP RAM,
R/O VILLAGE GURUSAR
MOHALLA, WARD NO.2, HOUSE
NO.523, POST OFFICE AND ....PETITIONER
TEHSIL UNA, DISTRICT UNA, H.P.
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4657 of 2021.
PURAN CHAND,
S/O SHRI MANGAT RAM,
R/O VILLAGE GHUMAN, POST
OFFICE PANYALI, TEHSIL
PALAMPUR, DISTRICT KANGRA, ....PETITIONER
H.P.
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4658 of 2021.
AMRIK SINGH,
S/O SHRI SHER SINGH,
.
R/O WARD NUMBER 1, VILLAGE
MAJARA, POST OFFICE SANOLI,
TEHSIL AND DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2.
FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4659 of 2021.
RUMAIL SINGH,
S/O SHRI RAM PRAKASH,
R/O HOUSE NO.89, STREET NO.1,
SWARN ESTATE, NEAR
GURUDWARA SAHIB SHALIMAR ....PETITIONER
NAGAR, TEHSIL HOSHIARPUR,
DISTRICT HOSHIARPUR.
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4660 of 2021.
SANTOKH SINGH,
S/O SHRI ACHHAR SINGH,
.
R/O VILLAGE AND POST
OFFICE KATOHAR, TEHSIL AMB,
DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4661 of 2021.
RAM NATH SHARMA,
S/O SHRI SWAI RAM SHARMA,
R/O HOUSE NO.948, WARD NO.
29, MOHALLA NEW BANK
COLONY PATHANKOT, POST
OFFICE AND TEHSIL
PATHANKOT, DISTRICT
PATHANKOT, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4662 of 2021.
HARMAN SINGH,
.
S/O SHRI MUNSHI RAM,
R/O VILLAGE AND POST
OFFICE BHATHRI, TEHSIL
HAROLI, DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2.
FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4673 of 2021.
RAM SWAROOP,
S/O SHRI PYARA LAL,
R/O VILLAGE AND POST
OFFICE KUNGRAT, TEHSIL
HAROLI, DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4693 of 2021.
DARSHAN SINGH,
S/O SHRI RAMLOK SAINI,
.
R/O VILLAGE AND POST OFFICE
KOTLA KALAN,TEHSIL AND
DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2.
FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4695 of 2021.
VINOD KUMAR SHARMA,
S/O SHRI GIRDHARI LAL,
R/O VILLAGE MADAN PUR,
POST OFFICE BASOLIU,
TEHSIL UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4696 of 2021.
RAGHUBIR SINGH,
S/O SHRI SANTOKH SINGH,
.
R/O VILLAGE PANJLEHAR, POST
OFFICE SAKOH, TEHSIL
DHARAMSHALA, DISTRICT
KANGRA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2.
FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4697 of 2021.
RAKESHWAR DUTT,
SON OF SHRI RAM PRAKASH,
R/O HOUSE NUMBER 51,
MOHAILA JOSHI,
R/O VILLAGE AND POST OFFICE
BADOLI,TEHSIL AND DISTRICT
UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4705 of 2021.
SEHDEV SINGH,
.
S/O SHRI RAGHUVIR SINGH,
R/O VILLAGE AND POST
OFFICE BHADSALI, TEHSIL AND
DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2.
FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4706 of 2021.
MEHAR SINGH,
SON OF SH. GHOGAR RAM,
R/O PEER NIGAH ROAD RAILWAY
CROSSING MALAHAL NAGAR,
WARD NO.4, UNA,TEHSIL AND
DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4707 of 2021.
SARDARI LAL,
.
S/O SHRI MANGAT RAM,
R/O VILLAGE AND POST OFFICE
PANOH, TEHSIL AND DISTRICT
UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2.
FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4708 of 2021.
HARI KRISHAN,
S/O SHRI DAYA RAM,
R/O VILLAGE AND POST OFFICE
BEETON, TEHSIL HAROLI,
DISTRICT UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4709 of 2021.
CHANDAN RAM,
.
S/O SHRI RODU RAM,
R/O VILLAGE GANOH, POST
OFFICE BANI, TEHSIL BARSAR,
DISTRICT HAMIRPUR, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4710 of 2021.
VINOD KUMAR,
S/O SHRI JAGAN NATH,
R/O VILLAGE AND POST OFFICE
ISPUR, TEHSIL AND DISTRICT
UNA, H.P. ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2. FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
CWP No. 4711 of 2021.
BALVEER SINGH,
.
S/O SHRI JOGINDER SINGH,
R/O VILLAGE AND POST OFFICE
BARNOH, TEHSIL AND DISTRICT
UNA, H.P ....PETITIONER
(BY SH. SANJEEV KUMAR SURI,
ADVOCATE)
AND
1. HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION,
THROUGH MANAGING
DIRECTOR,
SHIMLA, H.P.
2.
FINANCIAL ADVISOR & CHIEF
ACCOUNTS OFFICER, HRTC,
SHIMLA-3, H.P. ....RESPONDENTS
(BY SH. V.B. VERMA, ADVOCATE)
______________________________________________________
These Civil Writ Petitions coming on for admission this day,
Hon'ble Mr. Justice Ravi Malimath, passed the following:
ORDER
The parties are ad idem that the issue in question is no
longer res integra in view of the judgment rendered by a Division
Bench of this Court in CWP No.3050 of 2014, titled Nek Ram
Versus State of Himachal Pradesh and others, decided on
17.07.2014.
2. Accordingly, these writ petitions are disposed off on the
basis of the ratio laid down in the aforesaid judgment.
3. Consequently, the respondents are directed to pay the
due enhanced dearness relief, alongwith arrears, to the
.
petitioners, within a period of six months from today. However, it is
made clear that in case the same are not paid to the petitioners
within the aforesaid time, then in addition to the due statutory
benefits, the petitioners shall also be paid interest at the rate of
9% per annum beyond the period of six months till the date of
payment. The pending miscellaneous applications are disposed
off.
( Ravi Malimath )
Acting Chief Justice
( Jyotsna Rewal Dua )
August 25, 2021 Judge
(Himalvi/Yashwant)
