Through Ms. Sarpreet vs Unknown
2021 Latest Caselaw 3930 HP

IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

             ON THE 13th DAY OF AUGUST 2021




                                                      .

                          BEFORE
         HON'BLE MS. JUSTICE JYOTSNA REWAL DUA





         FIRST APPEAL FROM ORDER No. 70 of 2015

           Between:-





           BAJAJ ALLIANZ GENERAL
           INSURANCE COMPANY LTD.
           REGISTERED OFFICE,

           G.E. PLAZA, AIR PORT ROAD,
           YERWADA PUNE

           THROUGH MS. SARPREET
           KAUR AHLUWALIA,
           SENIOR EXECUTIVE CLAIMS LEGAL.
                                      .....APPELLANT



          (BY SH. CHANDAN GOEL, ADVOCATE)

          AND




    1.    SH. ROSHAN LAL





          S/O SH. BADAR

    2.    GAJRO





          W/O SH. ROSHAN LAL
          BOTH RESIDENT OF
          VILLAGE SIRADI,
          POST OFFICE, SIRADI,
          TEHSIL BHARMAOUR,
          DISTRICT CHAMBA (H.P.)

          PRESENTLY C/O SH. LAAT RAM,
          NEAR STATE BANK OF
          PATIALA, MOHALLA
          JULAKARI, CHAMBA,
          H.P.

                       .....CLAIMANTS/RESPONDENTS




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                                     2




    3.     SH. ANGREJ SINGH
           S/O SH. UDHO RAM,
           R/O VILLAGE AND POST




                                                             .
           OFFICE, KHAREIN,





           TEHSIL NURPUR,
           DISTRICT CHAMBA, H.P.





                                        .....RESPONDENT

           (SHRI SURINDER K. SHARMA,
            ADVOCATE, FOR
            RESPONDENTS NO. 1 & 2.




    _______________________________________________________

               This appeal coming on for orders this day, the

    Court passed the following:

                          JUDGMENT

Learned counsel for the appellant submits that

he is under instruction to withdraw this appeal. Accordingly,

the appeal is dismissed as withdrawn.

Jyotsna Rewal Dua Judge 13th August, 2021, (vs)