Between:­ vs Himachal Rd.Tpt. Corporation
2021 Latest Caselaw 3872 HP

         IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                 ON THE 12th DAY OF AUGUST 2021
                              BEFORE




                                                        .

            HON'BLE MR. JUSTICE SURESHWAR THAKUR
          EXECUTION PETITION (TRIBUNAL) No. 121 of 2021





    Between:­
    ASHWANI KUMAR
    (RETIRED SUB­INSPECTOR, HRTC,
    MANDI UNIT, MANDI)




    S/O LATE SHRI ANANT RAM,
    R/O HOUSE NO. 216/02,
    PURANI MANDI, TEHSIL SADAR,
    DISTRICT, MANDI, H.P.

                                              ....PETITIONER

           (BY SH. S.P. CHATTERJI, ADVOCATE)
                        AND



    1.     HIMACHAL RD.TPT. CORPORATION,
           THROUGH ITS MANAGING DIRECTOR,




           OLD BUS STAND, SHIMLA­171003, H.P.





    2.     FINANCIAL ADVISOR
           ­CUM­CHIEF ACCOUNTS OFFICER,
           HIMACHAL ROAD TRANSPORT CORPORATION,





           HEAD OFFICE, OLD BUS STAND,
           SHIMLA­171003, H.P.

    3.     REGIONAL MANAGER,
           HIMACHAL RD. TPT. CORPORATION,
           MANDI UNIT, DISTRICT MANDI, H.P.

                                        ....RESPONDENTS




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                                     -2-




         (SH. VIKAS RAJPUT, ADVOCATE)

         This petition coming on for orders this day, the Court




                                                           .

    passed the following:

                     ORDER

The learned counsel for the respondents submits that the

completest compliance stands meted, vis­a­vis, the judgment of

11.6.2019, recorded by the learned erstwhile Tribunal, upon,

O.A. (M) No. 210 of 2019.

2. In view of the afore made statement by the learned

counsel for the respondents, the learned counsel for the

petitioner seeks permission of this Court to withdraw the

instant petition. Permission granted. Accordingly, the instant

petition is dismissed as withdrawn. All pending applications, if

any, also stand disposed of.

(Sureshwar Thakur) Judge

12th August, 2021 (kck)