CWP/4277/2021
2021 Latest Caselaw 3840 HP

CWP No. 4277/2021

12.8.2021 Present: Mr. K. B. Khajuria, Advocate, for the petitioner.

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Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Vinod Thakur,Mr. Hemanshu Misra, Mr. Shiv Pal Manhans, Addl. A.Gs., and Mr.

Bhupinder Thakur, Dy.A.G. for respondents No. 1 to 3.

Mr. Prashant Sharma, Advocate, for respondent No.4. Mr.

The instant petition has been listed under the caption

"Speaking to the Minutes".

It appears Mr. Prashant Sharma, Advocate, has

appeared on behalf of respondent No.4 on the date i.e. 9.8.2021

when arguments were heard and the judgment was reserved in

the instant case, however his presence was inadvertently not

marked in the zimini order dated 9.8.2021 and that is why his

presence was also not marked in the judgment, which was

pronounced on 11.8.2021. Let the name of Mr. Prashant

Sharma, Advocate, be reflected in the zimini order dated 9.8.2021

so also the judgment dated 11.8.2021.

(Tarlok Singh Chauhan) Judge

(Satyen Vaidya) Judge 12.8.2021 (pankaj)