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Narayan Dutt Sharma vs And
2021 Latest Caselaw 3810 HP

Citation : 2021 Latest Caselaw 3810 HP
Judgement Date : 10 August, 2021

Himachal Pradesh High Court
Narayan Dutt Sharma vs And on 10 August, 2021
Bench: Ajay Mohan Goel
                                1

   IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.




                                                            .

                ON THE 10th DAY OF AUGUST, 2021
                           BEFORE





            HON'BLE MR. JUSTICE AJAY MOHAN GOEL
   CIVIL ORIGINAL PETITION CONTEMPT (TRIBUNAL) No. 119 of 2020
Between:-
1. NARAYAN DUTT SHARMA, S/O




SH. MANGAT RAM SHARMA, R/O
VILLAGE      MACHHURA,      P/O
KIARA, TEHSIL THEOG, DISTT.
SHIMLA,      H.P.   PRESENTLY

WORKING AS JBT IN G.P.S. PATTI,

EDUCATION BLOCK KASUMPTI,
DISTRICT SHIMLA, H.P.
2. SANGEETA SHARMA, W/O SH.
K.K. SHARMA, R/O BANMOUR


COTTAGE      NO.  2,  CHOTTA
SHIMLA, DISTT. SHIMLA, H.P.
PRESENTLY WORKING AS JBT IN




G.P.S. MANGHECH, EDUCATION
BLOCK     KASUMPTI,      DISTT.





SHIMLA, H.P.
3. SEEMA SOOD, W/O SH. AJAY
KUMR VERMA, R/O VILLAGE





DHAGODI, P/O BALDOGI, TEHSIL
SUNNI, DISTT. SHIMLA, H.P.,
PRESENTLY WORKING AS JBT IN
G.P.S. MUNDAGHAT, EDUCATION
BLOCK     KASUMPTI,      DISTT.
SHIMLA, H.P.
4.     MANU SHARMA, W/O SH.
PARMOD        SHARMA,       R/O
SATYADEEP     BHAWAN,     NEAR
PETROL PUMP, VIKAS NAGAR,




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                             2

DISTT. SHIMLA, H.P., PRESENTLY




                                                   .
WORKING AS JBT IN GPS





DAYALA, EDUCATION BLOCK
SUNNI, DISTT. SHIMLA, H.P.
5. ROSHAN LAL, S/O SH. NEELA





NAND, R/O VILLAGE DANOG, P/O
DHAROGRA,      TEHSIL    SUNNI,
DISTT. SHIMLA, H.P., PRESENTLY
WORKING AS JBT IN GPS FAGLI,
EDUCATION BLOCK SHIMLA-3,




DISTT. SHIMLA, H.P.
6. NARAYAN DUTT SHARMA, S/O
LT. SH. MATHU RAM SHARMA,
R/O VILLAGE DHANO, P/O KIAR,

TEHSIL THEOG, DISTT. SHIMLA,

H.P., PRESENTLY WORKING AS
JBT IN G.P.S. JAIEE, DISTT.
SHIMLA, H.P.
7. RANJEET SINGH DAMMSETH,


S/O SH. SAHI RAM, R/O VILLAGE
MANYANA,       P/O    CHANAIR,
TEHSIL THEOG, DISTT. SHIMLA,




H.P., PRESENTLY WORKING AS
JBT IN G.P.S. NERI, DISTT.





SHIMLA, H.P.
                                  ....PETITIONERS.
(BY SH. D.N. SHARMA, ADVOCATE)





AND
MAN MOHAN SHARMA,
DIRECTOR, ELEMENTARY
EDUCATION, H.P., SHIMLA
                                           ...RESPONDENT
(BY M/S SUMESH RAJ, ADARSH SHARMA & SANJEEV SOOD,
ADDITIONAL ADVOCATE GENERALS & MR. KAMAL KANT




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                                             3

CHANDEL, DEPUTY ADVOCATE GENERAL)




                                                                          .
Whether approved for reporting?No.





       __________________________________________________________

                   This petition coming on for orders this day, the Court passed the





following:

                                      JUDGMENT

Learned counsel for the petitioners submits that in terms of the

contents of the reply filed by the State, these proceedings can be closed, as

the respondent-State has mentioned in the reply that names of the petitioners

have been considered in the DPC proceedings held on 03.10.2016 and the

result has been kept in a sealed cover.

2. In view of the statement so made by learned counsel for the

petitioners, these proceedings are ordered to be closed. Notice discharged.

(Ajay Mohan Goel) Judge

August 10, 2021 (bhupender)

 
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