Citation : 2021 Latest Caselaw 3764 HP
Judgement Date : 6 August, 2021
Cr.MP(M) No. 979 of 2021
.
06.08.2021 Present: Mr. Devender K. Sharma, Advocate, for the petitioner, through Video Conferencing.
Mr. Dinesh Thakur, Additional Advocate General, for the respondent, through Video Conferencing.
Arguments heard. Judgment reserved.
August 06, 2021 (ms) r to (Vivek Singh Thakur) Judge
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