Dev Raj Alias Hans Raj Sharma vs Smt. Brahmi Devi And Others
2021 Latest Caselaw 3726 HP

        IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                          Review Petition No.     of 2021




                                                                        .
                                          Date of decision: 06.08.2021.





    Dev Raj alias Hans Raj Sharma                           .....Petitioner.

                                   Versus





    Smt. Brahmi Devi and others                              .....Respondents.


    Coram
    The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.





    Whether approved for reporting?1            No.
    For the Petitioner       :            Mr. Rajesh Kumar Sharma, Advocate.

    For the Respondents:                   None.
                                           (Through Video Conferencing)


    Tarlok Singh Chauhan, Judge (Oral)

CMP(M) No.339 of 2021

For the reasons stated in the application delay of

82 days' in filing of the review petition is condoned. The

application stands disposed of.

                   Review Petition No.                   /2021

                   Be registered.

Heard. There is no error apparent on the face of

the record, therefore, the instant petition is dismissed.

(Tarlok Singh Chauhan) Judge

6th August, 2021.

(Guleria)

Whether the reporters of the local papers may be allowed to see the Judgment?Yes