Diwan Singh Negi & Others vs State Of Himachal Pradesh & ...
2021 Latest Caselaw 3717 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA




                                                                          .
                                            CWPOA No. 626 of 2019





                                            Decided on: 06.08.2021

    Diwan Singh Negi & others                                         ....Petitioners.





                   Versus
    State of Himachal Pradesh & another                               ...Respondents.

    Coram





    Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
    Whether approved for reporting?1 No
    For the petitioners : Mr. Narender Sharma, Advocate.
    For the respondents : Mr. Ashok Sharma, Advocate General,

                          with Mr. Sumersh Raj, Mr. Sanjeev

                          Sood, Additional Advocates General,
                          with Mr. Kamal Kant Chandel,
                          Deputy Advocate General.



    Ajay Mohan Goel, Judge (Oral)

When this case was taken up for consideration,

learned counsel for the petitioner submits that he has

instructions to withdraw this petition, but with liberty to

approach the competent authority with regard to the issue

raised in this petition. He further submits that petitioner has

prayed that respondent be directed to pass appropriate orders,

on the representation to be filed by the petitioner, within some

time bound period.

Whether reporters of the local papers may be allowed to see the judgment?

2. In view of the statement, so made by learned

.

counsel for the petitioner, present petition is permitted to be

withdrawn with liberty to approach the appropriate authority

by way of representation. In the event of any such

representation being filed within four weeks from today, the

same be disposed of within eight weeks as from the date of

receipt after complying with the principles of natural justice.

Pending miscellaneous applications, if any, also stand

disposed of.

(Ajay Mohan Goel) Judge August 06,2021

(Rishi)