Damyanti Sharma vs State Of H.P. And Others
2021 Latest Caselaw 3655 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                                                         CWPOA No. 2183 of 2020
                                                         Decided on: 05.08.2021




                                                                                       .

        Damyanti Sharma                                                           .......Petitioner
                                                     Versus
        State of H.P. and others                                            ......Respondents





        Coram
        The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
        The Hon'ble Mr. Justice Satyen Vaidya, Judge.





        Whether approved for reporting?1 No.
        For the petitioner:                        Mr.   Vinod               Chauhan             vice
                                                   counsel.
        For the respondents:                       Mr. Ashok Sharma, Advocate

                                                   General with Mr. Vinod   Thakur,

                                                   Mr. Hemanshu Misra, Mr. Shiv Pal
                                                   Manhans,    Additional  Advocate
                                                   Generals   and    Mr.  Bhupinder
                                                   Thakur, Deputy Advocate General.
                                                   (Through video conferencing)



         Tarlok Singh Chauhan, J. (Oral)

Learned counsel for the petitioner states that he is

under instructions not to press the present petition. His

statement is taken on record. Consequently, the instant petition

is dismissed as not pressed, so also the pending application(s) if

any.

                                                                ( Tarlok Singh Chauhan )
                                                                          Judge


        August 05, 2021                                             ( Satyen Vaidya )
               (naveen)                                                    Judge

Whether the reporters of Local Papers may be allowed to see the judgment? Yes.