Gopal Chand vs Himachal Road Transport ...
2021 Latest Caselaw 3649 HP

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CWP No. 3927/2021 Decided on: 05.08.2021

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Gopal Chand ......Petitioner

Versus

Himachal Road Transport Corporation & Another ...... respondents

_______________________________________________________ Coram Hon'ble Mr Justice Ravi Malimath, Acting Chief Justice.

Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge. Whether approved for reporting?1 For the petitioner : Mr. Narender Sharma, Advocate.

For the respondents :

r Mr. Vikas Rajput, Advocate.

(Through video conferencing)

Ravi Malimath, Acting Chief Justice (Oral)

Petitioner's counsel seeks permission to withdraw the

present petition. Accordingly, the petition stands dismissed as

withdrawn. Pending miscellaneous application is disposed off

accordingly.

( Ravi Malimath ) Acting Chief Justice

( Jyotsna Rewal Dua ) Judge

August 05, 2021 (rohit/vs)

Whether reporters of the local papers may be allowed to see the judgment?