CWPOA/553/2020
2021 Latest Caselaw 3622 HP

CWPOA No. 553 of 2020

05.08.2021 Present: Mr. Devender K. Sharma, Advocate for the petitioner.

.

Mr. Surender Verma, Advocate for respondents No. 1 to 3.

Mrs. Ranjana Parmar, Sr. Advocate with Mr. Karan Singh Parmar, Advocate for respondent No. 4.

(Through Video Conference)

Affidavit filed by the Additional Controller of

Examination, H.P. University, Shimla-05, in terms of order dated

03.08.2021, is ordered to be taken on record.

Arguments heard. Judgment reserved.

(Ajay Mohan Goel) Judge August 05, 2021 (narender)