Date Of Decision: 4.8.202 vs State Of Himachal Pradesh
2021 Latest Caselaw 3511 HP

         IN THE HIGH COURT OF HIMACHAL PRADESH,
                         SHIMLA




                                                                                .
                                                   Cr. MP(M) No.1387 of 2021





                                                    Date of Decision: 4.8.2021
    ____________________________________________________________
    Chuni Lal                                                             .......Petitioner





                                              Versus

    State of Himachal Pradesh                                            .....Respondent.
    ____________________________________________________________
    Coram:




    Hon'ble Mr. Justice Sandeep Sharma, Judge.
    Whether approved for reporting? 1

    For the Petitioner:             Mr. Yashveer Singh Rathore and Mr.
                        r           Ajeet Sharma, Advocates.

    For the Respondent: Mr. Sudhir Bhatnagar and Mr. Desh
                                    Raj Thakur, Additional Advocate
                                    Generals with Mr. Narender Thakur,


                                    Deputy Advocate General.
    ____________________________________________________________
    Sandeep Sharma, Judge (oral):

Having carefully perused the status report filed

on behalf of the respondent-State, learned counsel

representing the bail petitioner, seeks permission to

withdraw the present petition at this stage with liberty to

file afresh at appropriate stage, in accordance with law, if

required and desired.

Whether the reporters of the local papers may be allowed to see the judgment?

2. Accordingly, in view of the aforesaid prayer

having been made by learned counsel representing the

.

petitioner, the present petition is dismissed as withdrawn

with liberty as prayed for.

                                              (Sandeep Sharma),
                                                  Judge
    4th August, 2021
         (shankar)




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