____________________________________________________ vs State Of Himachal Pradesh & Others
2021 Latest Caselaw 3394 HP

IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA

CWP No. 4261 of 2021 Date of decision: 02.08.2021

.

____________________________________________________ Devi Ram .....Petitioner Versus

State of Himachal Pradesh & others .....Respondents ___________________________________________________ Coram:

The Hon'ble Mr. Justice Ravi Malimath, Acting Chief Justice

The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge. Whether approved for reporting?1 ____________________________________________________ For the petitioner : Mr. Manohar Lal Sharma, r Advocate

For the respondents : Mr. Ashok Sharma, Advocate General with Mr. Ranjan Sharma, Mr. Vikas Rathore & Ms. Ritta Goswami, Additional Advocates

General.

(Through Video Conferencing)

Ravi Malimath, Acting Chief Justice (Oral)

At the request of petitioner's counsel, the petition is

dismissed as withdrawn.

                                                                ( Ravi Malimath )
                                                            Acting Chief Justice




    August 2, 2021                                             ( Jyotsna Rewal Dua )
    (hemlata)                                                         Judge

Whether the reporters of Local Papers may be allowed to see the judgment?