Narinder Kapoor vs State Of Himachal Pradesh
2021 Latest Caselaw 3373 HP

         IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                              Cr. Appeal No. 83 of 2010
                                              Date of Decision: 02.08.2021




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    _________________________________________________________________





    Narinder Kapoor                                     ...Appellant
                                  Versus
    State of Himachal Pradesh                                          ...Respondent





    __________________________________________________________________
    Coram:

    The Hon'ble Mr. Justice Anoop Chitkara, Judge.





    Whether approved for reporting?1NO
    __________________________________________________________________

    For the appellant:           Mr.Vivek Sharma, Advocate.


    For the respondent:          Mr. Nand Lal Thakur, Ld. Additional
                                 Advocate General, with Mr. Ram Lal
                                 Thakur, Assistant Advocate General,
                                 and Mr. Rajat Chauhan, Law Officer.



    ________________________________________________________________
    Anoop Chitkara, Judge (Oral)

Mr. Vivek Sharma, learned counsel for the appellant,

has handed over print out of death certificate of the appellant,

which is in Punjabi language. Learned counsel states that he had

received it on WhatsApp, from a number, which is noted as the

number of the son of Narinder Kapoor. The said certificate is taken

on record.

2. Given that the present appeal is against the judgment

of conviction and the sentence was suspended vide order dated

13.05.2010 by this Court. Accordingly, this appeal is dismissed

1 Whether reporters of Local Papers may be allowed to see the judgment? Yes

being abetted and the order dated 13.05.2010, suspending the

sentence of the appellant, also automatically vacated.

.

                                                  (Anoop Chitkara),
                                                      Judge
    August, 02, 2021
      (R.Atal)





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