Dev Raj vs State Of H.P. And Others
2021 Latest Caselaw 3360 HP

                                            1



             HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                C.W.P. No. 4230 of 2021

                                                Date of decision: 02.08.2021




                                                                                 .

    Dev Raj                                                              ...Petitioner

                                      Versus





    State of H.P. and others                      ...Respondents
    ____________________________________________________
    Coram:
    The Hon'ble Mr. Justice Ravi Malimath, Acting Chief Justice



    Whether approved for reporting1 :
                         r                  to
    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge

    For the Petitioner(s):            Ms. Archna Dutt, Advocate.

    For the Respondents:              Mr. Ashok Sharma, Advocate General,
                                      with Mr. Ranjan Sharma, Mr. Vikas


                                      Rathore Ms.Ritta Goswami, Additional
                                      Advocates General and Ms. Seema
                                      Sharma, Deputy Advocate General, for
                                      respondents No. 1 & 2.






                         Through Video Conference
    ____________________________________________________
    Jyotsna Rewal Dua,J.

Petitioner has been transferred from Mechanical

Division Kullu to Mechanical Division Bilaspur. Learned counsel

for the petitioner submits that petitioner has not been allowed to

complete his normal tenure of three years at his present place of

Whether Reporters of local newspaper are permitted to see the judgment ?

posting. Admittedly, the petitioner has completed two years and

seven months at the present place of posting. In the facts of the

case, we do not deem it proper to interfere with the impugned

.

transfer order. The writ petition is dismissed alongwith the

pending applications, if any.

                                            ( Ravi Malimath )





                                           Acting Chief Justice



    2nd August, 2021 (K)
                     r                     ( Jyotsna Rewal Dua )
                                                  Judge