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CRMPM/327/2021
2021 Latest Caselaw 2716 HP

Citation : 2021 Latest Caselaw 2716 HP
Judgement Date : 23 April, 2021

Himachal Pradesh High Court
CRMPM/327/2021 on 23 April, 2021
Bench: Anoop Chitkara

Cr.MP(M) No.327 of 2021

.

23.04.2021 Present: Mr. Naresh Kaul, Advocate, for the petitioner.

Mr. Nand Lal Thakur, Additional Advocate General with Mr. Ram Lal Thakur, Assistant Advocate

General & Mr. Rajat Chauhan, Law Officer,for the respondent-State

(Through Video Conference)

Arguments heard. Judgment reserved.

(Anoop Chitkara) Judge 23rd April, 2021 (veena)

 
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