Citation : 2021 Latest Caselaw 2711 HP
Judgement Date : 23 April, 2021
Cr.MP(M) No.254 of 2021
.
23.04.2021 Present: Mr. Pushpinder Singh Jaswal, Advocate, for the petitioner.
Mr. Nand Lal Thakur, Additional Advocate General
with Mr. Ram Lal Thakur, Assistant Advocate General & Mr. Rajat Chauhan, Law Officer,for the respondent-State
(Through Video Conference)
Arguments heard. Judgment reserved.
(Anoop Chitkara) Judge
23rd April, 2021 (veena)
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