Date Of Decision: 01.04.202 vs Dr. Sandeep Bhatnagar & Others
2021 Latest Caselaw 2541 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA

                                                COPC No. 75 of 2021
                                Date of decision: 01.04.2021
    _____________________________________________________
    Pawan Kumar                                     .....Petitioner




                                                                           .

                               Versus

    Dr. Sandeep Bhatnagar & others              ...Respondents





    _______________________________________________________
    Coram:
    The Hon'ble Mr. Justice L. Narayana Swamy, Chief Justice
    The Hon'ble Mr. Justice Anoop Chitkara, Judge.
    Whether approved for reporting?1





    __________________________________________________
    For the petitioner :                Mr. Abhimanyu Rathore, Advocate.

    For the respondents:                Mr. Ashok Sharma, Advocate General
                        r               with Mr. Hemant Vaid and Mr. Ashwani
                                        Sharma, Additional Advocates General.


    L. Narayana Swamy, Chief Justice                   (Oral)

In view of the judgment passed in CWP 1633 of 2021,

titled as Pawan Kumar versus State of H.P. & others, of even date,

this contempt petition is disposed of.

(L. Narayana Swamy)

Chief Justice.

    April 1, 2021                                                (Anoop Chitkara)
        (hemlata)                                                   Judge.

Whether the reporters of Local Papers may be allowed to see the judgment?