Rabari Ganesha Vershibhai Since ... vs The State Of Gujarat
2026 Latest Caselaw 758 Guj

Gujarat High Court

Rabari Ganesha Vershibhai Since ... vs The State Of Gujarat on 24 February, 2026

Author: Sunita Agarwal

Bench: Sunita Agarwal

                                                                                                             NEUTRAL CITATION




                              C/SCA/2372/2026                                 ORDER DATED: 24/02/2026

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                          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          R/SPECIAL CIVIL APPLICATION NO. 2372 of 2026
                       ======================================
                            RABARI GANESHA VERSHIBHAI SINCE DECEASED
                        THROUGH HIS HEIRS RABARI PIRABHAI GANESHABHAI &
                                                   ORS.
                                                   Versus
                                      THE STATE OF GUJARAT & ORS.
                       ======================================
                       Appearance:
                       MR ANKURBHAI G KIRI(12575) for the Petitioner(s) No.
                       1,10,11,2,3,4,5,6,7,8,9
                       MR AV PRAJAPATI(672) for the Petitioner(s) No.
                       1,10,11,2,3,4,5,6,7,8,9
                       MS HETAL PATEL, ASSISTANT GOVERNMENT PLEADER for
                       the Respondent(s) No. 1,3,4,5
                       ======================================

                       CORAM:HONOURABLE THE CHIEF JUSTICE MRS.
                             JUSTICE SUNITA AGARWAL
                             and
                             HONOURABLE MR.JUSTICE D.N.RAY

                                                      Date : 24/02/2026

                                         ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE SUNITA AGARWAL) After a brief submissions, learned Counsel for the petitioners prays for and is granted permission to withdraw the present petition. The present petition stands dismissed as withdrawn.

(SUNITA AGARWAL, CJ.)

(D.N.RAY, J.) siji