Aarvee Denims And Exports Limited vs Uttar Gujarat Vij Company Limited
2026 Latest Caselaw 497 Guj

Gujarat High Court

Aarvee Denims And Exports Limited vs Uttar Gujarat Vij Company Limited on 10 February, 2026

                                                                                                              NEUTRAL CITATION




                                C/SCA/18195/2021                               ORDER DATED: 10/02/2026

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                                       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                        R/SPECIAL CIVIL APPLICATION NO. 18195 of 2021
                                                            With
                                        R/SPECIAL CIVIL APPLICATION NO. 14868 of 2023
                       ==========================================================
                                              AARVEE DENIMS AND EXPORTS LIMITED
                                                            Versus
                                              UTTAR GUJARAT VIJ COMPANY LIMITED
                       ==========================================================
                       Appearance:
                       MR ASHUTOSH S DAVE(8865) for the Petitioner(s) No. 1
                       MR JYOTINDRASINH J VALA(10975) for the Petitioner(s) No. 1
                       MR ANAL S SHAH(3988) for the Respondent(s) No. 1
                       ==========================================================

                          CORAM:HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE

                                                       Date : 10/02/2026

                                                        ORAL ORDER

1. Learned advocate appearing for the petitioner, upon instructions, submits that he may be permitted to withdraw the present writ petitions as the cause does not survive any more.

2. Permission as prayed for, is granted. The present writ petitions are dismissed as withdrawn.

(ANIRUDDHA P. MAYEE, J.) SALIM/