Shaishav Publicity Company vs Municipal Commissioner, Ahmedabad ...
2026 Latest Caselaw 487 Guj

Gujarat High Court

Shaishav Publicity Company vs Municipal Commissioner, Ahmedabad ... on 10 February, 2026

Author: Sunita Agarwal

Bench: Sunita Agarwal

                                                                                                                          NEUTRAL CITATION




                              C/LPA/77/2026                                              ORDER DATED: 10/02/2026

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                             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                  R/LETTERS PATENT APPEAL NO. 77 of 2026
                                      In R/CIVIL APPLICATION/5854/2025
                                 In R/SPECIAL CIVIL APPLICATION/10981/2023
                                                     With
                                 CIVIL APPLICATION (FOR STAY) NO. 1 of 2026
                                 In R/LETTERS PATENT APPEAL NO. 77 of 2026
                      =============================================
                                  SHAISHAV PUBLICITY COMPANY & ANR.
                                                Versus
                            MUNICIPAL COMMISSIONER, AHMEDABAD MUNICIPAL
                                         CORPORATION & ORS.
                      =============================================
                      Appearance:
                      MR AJAY S JAGIRDAR(2688) for the Appellant(s) No. 1,2
                      G H VIRK(7392) for the Respondent(s) No. 1,2,3
                      =============================================

                        CORAM:HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE
                              SUNITA AGARWAL
                              and
                              HONOURABLE MR.JUSTICE D.N.RAY

                                                        Date : 10/02/2026

                                                 ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE SUNITA AGARWAL)

1. Mr. G. H. Virk, the learned advocate appearing for the respondent - Ahmedabad Municipal Corporation is present.

2. This intra-court appeal is directed against an interlocutory order passed by the learned Single Judge.

3. After a brief submission, on the request made by Mr. Ajay Jagirdar, learned counsel appearing for the appellants, the appeal is dismissed, as withdrawn as the learned advocate proposes to raise the issues before the learned Single Judge.

NEUTRAL CITATION

C/LPA/77/2026 ORDER DATED: 10/02/2026

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4. Consequently, the civil application for stay would not survive and the same is disposed of, accordingly.

(SUNITA AGARWAL, CJ )

(D.N.RAY,J) SAHIL S. RANGER