Umesh Babubhai Ahir (Marand) vs Veljibhai Kanjibhai Sanjot
2024 Latest Caselaw 4606 Guj

Gujarat High Court

Umesh Babubhai Ahir (Marand) vs Veljibhai Kanjibhai Sanjot on 11 June, 2024

                                                                                         NEUTRAL CITATION




     C/CA/1836/2023                                       ORDER DATED: 11/06/2024

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           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

 R/CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 1836 of
                            2023

                      In F/FIRST APPEAL NO. 17941 of 2023

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                       UMESH BABUBHAI AHIR (MARAND)
                                    Versus
                      VELJIBHAI KANJIBHAI SANJOT & ORS.
==========================================================
Appearance:
MR. HEMAL SHAH(6960) for the Applicant(s) No. 1
RULE SERVED for the Respondent(s) No. 1,2,3
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 CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                               Date : 11/06/2024

                                   ORAL ORDER

1. Though the respondents are served, none appears. Heard

learned advocate Mr. Hemal Shah for the applicant.

2. It transpires that there is delay of 182 days in

preferring the present appeal. The explanation is given in the

application, more particularly, in para Nos.5 to 7 and

considering the submission regarding the judgment on this

aspect about the condonation of delay which are referred in

para Nos.8 and 11 of the present application.

3. This Court is of the view that the cause of delay is

sufficiently explained and therefore, sufficient cause is made

out for condonation of delay, more particularly, considering

NEUTRAL CITATION

C/CA/1836/2023 ORDER DATED: 11/06/2024

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the fact that provisions of Motor Vehicles Act is beneficial

piece of legislation and the claimant should get proper

opportunity to pursue the case.

4. Accordingly, delay is condoned. The present civil

application stands disposed of.

5. Registry shall place the appeal after registering for

admission in due course.

(SANDEEP N. BHATT,J) SLOCK BAROT