Shakrabhai Kanjibhai Patel vs The State Of Gujarat
2024 Latest Caselaw 79 Guj

Gujarat High Court

Shakrabhai Kanjibhai Patel vs The State Of Gujarat on 3 January, 2024

Author: Sunita Agarwal

Bench: Sunita Agarwal

                                                                                     NEUTRAL CITATION




      C/SCA/19694/2023                                 ORDER DATED: 03/01/2024

                                                                                      undefined




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 19694 of 2023

==========================================================
                         SHAKRABHAI KANJIBHAI PATEL
                                  Versus
                           THE STATE OF GUJARAT
==========================================================
Appearance:
MR ARIF A SHEKH(5040) for the Petitioner(s) No. 1
for the Respondent(s) No. 2,3,4,5
MR KRUTIK PARIKH AGP for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE
        SUNITA AGARWAL
        and
        HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE

                               Date : 03/01/2024

                                ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE SUNITA AGARWAL)

This is a second writ petition for the same cause of action, as was agitated in Special Civil Application No.23450 of 2022, which has been decided vide judgment and order dated 12.01.2023 by the learned Single Judge of this Court. The present petition is, thus, dismissed being the second petition.

(SUNITA AGARWAL, CJ )

(ANIRUDDHA P. MAYEE, J.)

cmk