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Kamuben Parshottambhai W/O Mohanbhai ... vs Sangitaben Nareshbhai Dungrani
2024 Latest Caselaw 7845 Guj

Citation : 2024 Latest Caselaw 7845 Guj
Judgement Date : 2 August, 2024

Gujarat High Court

Kamuben Parshottambhai W/O Mohanbhai ... vs Sangitaben Nareshbhai Dungrani on 2 August, 2024

                                                                               NEUTRAL CITATION




     C/SCA/8957/2023                            ORDER DATED: 02/08/2024

                                                                               undefined




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 8957 of 2023

==========================================================
 KAMUBEN PARSHOTTAMBHAI W/O MOHANBHAI BHANABHAI PATEL &
                         ORS.
                         Versus
         SANGITABEN NARESHBHAI DUNGRANI & ORS.
==========================================================
Appearance:
MR HARSHIT S TOLIA(2708) with MS RIYA DANI for the Petitioner(s) No.
1,2,3,4,5
BIREN J PANCHAL(9300) for the Respondent(s) No. 5,6,7
JEET Y RAJYAGURU(8039) for the Respondent(s) No. 3,4
MR KARTIKEY D KANOJIYA(11031) for the Respondent(s) No. 1
NOTICE SERVED for the Respondent(s) No. 2
==========================================================

  CORAM:HONOURABLE MR. JUSTICE J. C. DOSHI

                           Date : 02/08/2024

                            ORAL ORDER

After noticing judgment in case of Poonam Manharlal Bhagat Vs. Dineshbhai Bhuraji Mali reported in 2018 SCC Online Guj 3486, learned Senior Counsel Mr. Tolia assisted by learned advocate Ms. Dani for the petitioners seeks permission to withdraw present petition with a liberty to file appropriate proceedings under the law if available. Permission granted. The petition stands disposed of as withdrawn with above liberty. Notice discharged.

It is clarified that this Court has not examined the merits of the matter.

(J. C. DOSHI,J) SHEKHAR P. BARVE

 
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