Parthpuri Dineshpuri Goswami vs State Of Gujarat
2023 Latest Caselaw 7152 Guj

                                                                                  NEUTRAL CITATION




    R/CR.MA/1492/2021                               ORDER DATED: 27/09/2023

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           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

    R/CRIMINAL MISC.APPLICATION (FOR QUASHING & SET ASIDE
                  FIR/ORDER) NO. 1492 of 2021

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                        PARTHPURI DINESHPURI GOSWAMI
                                    Versus
                              STATE OF GUJARAT
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Appearance:
MR NISHITH P THAKKAR(2836) for the Applicant(s) No. 1,2
for the Respondent(s) No. 2
MR. CHINTAN DAVE, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                               Date : 27/09/2023
                                ORAL ORDER

When the matter is called out, it is pointed out that

proceedings of C.C.2968 of 2021 is concluded before the Addl.

Chief Metropolitan Magistrate, Court No.11, Ahmedabad by

judgment dated 11.9.2021. Copy of the order is taken on

record.

Accordingly, the present application is disposed of as

having become infructuous.

(SANDEEP N. BHATT,J) DIWAKAR SHUKLA