Vinny Overseas Limited Thro ... vs State Of Gujarat
2023 Latest Caselaw 7729 Guj

                                                                                     NEUTRAL CITATION




    R/CR.MA/12490/2023                                 ORDER DATED: 18/10/2023

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             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

R/CRIMINAL MISC.APPLICATION (FOR LEAVE TO APPEAL) NO. 12490
                          of 2023

                   In R/CRIMINAL APPEAL NO. 1723 of 2023

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  VINNY OVERSEAS LIMITED THRO MULARAM NANURAM PRAJAPATI
                           Versus
                     STATE OF GUJARAT
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Appearance:
MR SANJAY PRAJAPATI(3227) for the Applicant(s) No. 1
MR MANISH J PATEL(2131) for the Respondent(s) No. 2
MS NAMRATA R MULCHANDANI(9956) for the Respondent(s) No. 2
MS. DIVYAGNA JHALA, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MRS. JUSTICE M. K. THAKKER

                             Date : 18/10/2023

                               ORAL ORDER

This is an application filed by the applicant - original complainant seeking leave to appeal against the judgment and order of acquittal, passed by the learned Special Metropolitan Magistrate, N.I.Court, Ahmedabad dated 9.6.2023 in Criminal Case No. 34564 of 2021. This Court deems it fit to consider the case on merits and to allow this application seeking leave to prefer the appeal. Hence, this application for Leave to Appeal is allowed.

(M. K. THAKKER,J) BEENA SHAH