Rubinabanu W/O. Irshad Pathan ... vs State Of Gujarat
2023 Latest Caselaw 4154 Guj

    R/CR.MA/17224/2017                                   ORDER DATED: 07/06/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/CRIMINAL MISC.APPLICATION NO. 17224 of 2017

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  RUBINABANU W/O. IRSHAD PATHAN D/O. USMAN MIRZA & 3 other(s)
                           Versus
                STATE OF GUJARAT & 1 other(s)
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Appearance:
MR. NISARG D SHAH(7299) for the Applicant(s) No. 1,2,3,4
MS.AKSHITABA SOLANKI(6782) for the Applicant(s) No. 1,2,3,4
NOTICE SERVED for the Respondent(s) No. 2
MR. SOAHAM JOSHI, APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                              Date : 07/06/2023
                               ORAL ORDER

When the matter is called out, learned advocate

appearing for the applicant has submitted that now the trial

is almost over and is kept for judgment and therefore, he

seeks permission to withdraw this application.

Permission, as prayed for, is granted. This application is

disposed of as withdrawn.

Notice stands discharged. Interim relief, if any, granted

earlier stands vacated.

(SANDEEP N. BHATT,J) DIWAKAR SHUKLA