Reliance General Insurance ... vs Chintanbhai Dhirubhai Makwana
2023 Latest Caselaw 4108 Guj

      C/FA/1990/2023                                      ORDER DATED: 06/06/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     R/FIRST APPEAL NO. 1990 of 2023
                                  With
               CIVIL APPLICATION (FOR STAY) NO. 1 of 2022
                                   In
                     R/FIRST APPEAL NO. 1990 of 2023

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           RELIANCE GENERAL INSURANCE COMPANY LIMITED
                              Versus
                 CHINTANBHAI DHIRUBHAI MAKWANA
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Appearance:
MR CHIRAYU A MEHTA(3256) for the Appellant(s) No. 1
NOTICE SERVED for the Defendant(s) No. 1,2,3
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  CORAM:HONOURABLE MS. JUSTICE GITA GOPI

                                 Date : 06/06/2023
                                  ORAL ORDER

Heard learned Advocate for the appellant, who submits that the judgment and award has been delivered by the learned Tribunal and therefore, under instructions seeks permission to withdraw the present Appeal.

Permission as prayed for is granted. The Appeal stands disposed of as withdrawn. Notice discharged.

The connected Civil Application stands disposed of.

Sd/-

(GITA GOPI, J) CAROLINE