Pratapsinh Gambhirsinh Rathod vs State Of Gujarat
2023 Latest Caselaw 3583 Guj

     R/CR.MA/7033/2023                               ORDER DATED: 28/04/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/CRIMINAL MISC.APPLICATION NO. 7033 of 2023

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                         PRATAPSINH GAMBHIRSINH RATHOD
                                     Versus
                               STATE OF GUJARAT
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Appearance:
MR. JAY M THAKKAR(6677) for the Applicant(s) No. 1,2,3,4,5,6,7
for the Respondent(s) No. 2
MR KM ANTANI APP for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE

                                 Date : 28/04/2023

                                  ORAL ORDER

1. Learned advocate for the applicants seeks permission to withdraw the application with a liberty to file Special Criminal Application in view of the judgment delivered by this Court in Criminal Misc. Application No.8951 of 2022 dated 02.06.2022.

2. Permission as prayed for is granted. The application stands disposed of as withdrawn with the liberty as aforesaid.

(SAMIR J. DAVE,J)

PRAVIN KARUNAN