Rajeshkumar Ravjibhai Patel vs Varshaben Ashokbhai Patel
2023 Latest Caselaw 2782 Guj

      C/CRA/377/2015                              ORDER DATED: 05/04/2023




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/CIVIL REVISION APPLICATION NO. 377 of 2015

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                 RAJESHKUMAR RAVJIBHAI PATEL & 2 other(s)
                               Versus
                 VARSHABEN ASHOKBHAI PATEL & 2 other(s)
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Appearance:
MR DILIP L KANOJIYA(3691) for the Applicant(s) No. 1,2,3
NOTICE SERVED for the Opponent(s) No. 1,2,3
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  CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                              Date : 05/04/2023

                               ORAL ORDER

Learned advocate Mr.Dilip Kanojiya for the applicants submitted that Special Civil Suit No.128 of 2013 has already been disposed of by the trial court concerned vide its judgment dated 20.6.2017 and hence, the present Civil Revision Application may be disposed of as having become infructuous.

In view of such statement being made, present Civil Revision Application stands disposed of, as having become infructuous. Notice is discharged.

(NIRAL R. MEHTA,J) V.J. SATWARA