V K Organizer vs New Kishan Cement Pvt Ltd
2022 Latest Caselaw 5694 Guj

      C/SCA/14402/2013                             ORDER DATED: 28/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 14402 of 2013
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                               V K ORGANIZER
                                    Versus
                         NEW KISHAN CEMENT PVT LTD
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Appearance:
MR CHAITANYA S JOSHI(5927) for the Petitioner(s) No. 1
MR SUDHAKAR B JOSHI(3465) for the Petitioner(s) No. 1
MR RUTVIJ S OZA(5594) for the Respondent(s) No. 1
MR.D D ANDHARIYA(6753) for the Respondent(s) No. 1
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     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                               Date : 28/06/2022
                                ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 03.08.2013 passed

below Exhibit 18 in Special Civil Suit No.139 of 2008.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 13.07.2016, the

present petition would not survive for consideration and

accordingly, it stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER