Kishorbhai Damjibhai Chotaliya vs Ratilal Parbhatbhai Patel
2022 Latest Caselaw 5651 Guj

      C/SCA/3774/2014                                ORDER DATED: 28/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 3774 of 2014

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                        KISHORBHAI DAMJIBHAI CHOTALIYA
                                     Versus
                           RATILAL PARBHATBHAI PATEL
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Appearance:
MR ANSHIN H DESAI(1020) for the Petitioner(s) No. 1
MR ANAND B GOGIA(5849) for the Respondent(s) No. 1
MR BB GOGIA(5851) for the Respondent(s) No. 1
MR RB GOGIA(5850) for the Respondent(s) No. 1
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     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                                 Date : 28/06/2022
                                  ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 10.02.2014 passed

below Exhibit 59 in Regular Civil Suit No.76 of 1996.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 29.12.2016, the

present petition would not survive for consideration and

accordingly, it stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER