Chandubhai Mathurbhai Patel vs Vinitaben Atulkumar Patel
2022 Latest Caselaw 5620 Guj

      C/SCA/9773/2019                              ORDER DATED: 28/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 9773 of 2019
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                        CHANDUBHAI MATHURBHAI PATEL
                                    Versus
                         VINITABEN ATULKUMAR PATEL
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Appearance:
MR MANTHAN K BHATT(6549) for the Petitioner(s) No. 1
ABHISST K THAKER(7010) for the Respondent(s) No. 5
MS ARCHANA P PATEL(5430) for the Respondent(s) No. 3
NOTICE SERVED BY DS for the Respondent(s) No. 1,2,4
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     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                               Date : 28/06/2022
                                ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 16.04.2019 passed in

Special Civil Suit No.112 of 2019.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 03.12.2019, the

present petition would not survive for consideration and

accordingly, it stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER