Mohmad Sidik Gulamhusen ... vs Shitalbai Subhashchandra ...
2022 Latest Caselaw 5539 Guj

      C/AO/242/2017                             ORDER DATED: 27/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/APPEAL FROM ORDER NO. 242 of 2017
                                  With
               CIVIL APPLICATION (FOR STAY) NO. 1 of 2017
                 In R/APPEAL FROM ORDER NO. 242 of 2017
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       MOHMAD SIDIK GULAMHUSEN YAKUBVALA & 1 other(s)
                          Versus
  SHITALBAI SUBHASHCHANDRA RUPANARAYAN PATEL & 11 other(s)
==========================================================
Appearance:
MR P P MAJMUDAR(5284) for the Appellant(s) No. 1,2
MR SP MAJMUDAR(3456) for the Appellant(s) No. 1,2
NOTICE NOT RECD BACK for the Respondent(s) No. 8
NOTICE SERVED for the Respondent(s) No. 10,11,2,3.1,3.2,4,5,6,7
NOTICE UNSERVED for the Respondent(s) No. 1
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  CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
        ARAVIND KUMAR

                            Date : 27/06/2022

                             ORAL ORDER

The present Appeal from Order is directed against order dated 16.03.2017 passed by 17th Additional Senior Civil Judge, Vadodara, below Exh. 5 in Special Civil Suit No. 70 of 2014.

The note made by the Registry would indicate that the suit itself having been disposed of by the trial court by judgment dated 28.09.2021, the present Appeal from Order would not survive for consideration and accordingly, it stands dismissed.

All pending applications, if any, stands consigned to records.

(ARAVIND KUMAR,CJ) AMAR SINGH