Amitbhai Chhaganbhai Patel vs Jayaben Wd/O.Naranbhai ...
2022 Latest Caselaw 5538 Guj

      C/AO/274/2015                             ORDER DATED: 27/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/APPEAL FROM ORDER NO. 274 of 2015

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                    AMITBHAI CHHAGANBHAI PATEL
                               Versus
             JAYABEN WD/O.NARANBHAI BHULABHAI & 2 other(s)
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Appearance:
MR SP MAJMUDAR(3456) for the Appellant(s) No. 1
MR DILIP L KANOJIYA(3691) for the Respondent(s) No. 1,2,3
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  CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
        ARAVIND KUMAR

                            Date : 27/06/2022

                             ORAL ORDER

The present Appeal from Order is directed against order dated 27.08.2015 passed by 11th Additional Civil Judge & Judicial Magistrate, Surat below Exh. 5 in Special Civil Suit No. 373 of 2013.

The note made by the Registry would indicate that the suit itself having been disposed of by the trial court by judgment dated 30.09.2021, the present Appeal from Order would not survive for consideration and accordingly, it stands dismissed.

All pending applications, if any, stands consigned to records.

(ARAVIND KUMAR,CJ) AMAR SINGH