Denabank - Through Chief Manager vs Babubhai Khetabhai Luhar
2022 Latest Caselaw 5535 Guj

      C/AO/431/2016                              ORDER DATED: 27/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/APPEAL FROM ORDER NO. 431 of 2016

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                  DENABANK - THROUGH CHIEF MANAGER
                                Versus
                  BABUBHAI KHETABHAI LUHAR & 3 other(s)
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Appearance:
MR MANISH M KAUSHIK(5048) for the Appellant(s) No. 1
MR HARSHAD K PATEL(2844) for the Respondent(s) No. 1
RULE SERVED for the Respondent(s) No. 2,3,4
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  CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
        ARAVIND KUMAR

                             Date : 27/06/2022

                              ORAL ORDER

The present Appeal from Order is directed against order dated 19.08.2016 passed by 16th (Ad-hoc) Additional Senior Civil Judge, Vadodara below Exh. 5 in Special Civil Suit No. 430 of 2015.

The note made by the Registry would indicate that the suit itself having been disposed of by the trial court by judgment dated 18.08.2017, the present Appeal from Order would not survive for consideration and accordingly, it stands dismissed.

All pending applications, if any, stands consigned to records.

(ARAVIND KUMAR,CJ) AMAR SINGH