Jayeshbhai Dinubhai Gor vs Vallabh Thavarabhai Katara
2022 Latest Caselaw 1383 Guj

      C/LPA/159/2022                                 ORDER DATED: 07/02/2022



               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/LETTERS PATENT APPEAL NO. 159 of 2022
                                     In
                R/SPECIAL CIVIL APPLICATION NO. 1537 of 2022
                                    With
                 CIVIL APPLICATION (FOR STAY) NO. 1 of 2022
                                     In
                 R/LETTERS PATENT APPEAL NO. 159 of 2022
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                         JAYESHBHAI DINUBHAI GOR
                                  Versus
                       VALLABH THAVARABHAI KATARA
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Appearance:
MR AJAY L PANDAV(3660) for the Appellant(s) No. 1
for the Respondent(s) No. 1,2
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  CORAM:HONOURABLE MR. JUSTICE R.M.CHHAYA
        and
        HONOURABLE MR. JUSTICE HEMANT M.
        PRACHCHHAK
                      Date : 07/02/2022
                       ORAL ORDER

(PER : HONOURABLE MR. JUSTICE R.M.CHHAYA)

Feeling aggrieved and dissatisfied with the impugned judgment and order dated 28.01.2022 passed by the learned Single Judge in Special Civil Application No.1537 of 2022, this intra-court appeal is filed under Clause 15 of the Letters Patent Appeal.

After arguing the matter for sometime, learned counsel appearing for the appellant does not press this appeal.

Hence, the appeal stands disposed of as not pressed. The Civil Application would not survive and the same stands disposed of.

(R.M.CHHAYA,J)

(HEMANT M. PRACHCHHAK,J) V.R. PANCHAL