Citation : 2022 Latest Caselaw 10329 Guj
Judgement Date : 22 December, 2022
C/MCA/1154/2022 ORDER DATED: 22/12/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/MISC. CIVIL APPLICATION NO. 1154 of 2022
In R/SPECIAL CIVIL APPLICATION NO. 4168 of 2022
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RUMALBHAI BHURABHAI MALIVAD
Versus
Y K BHURIYA
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Appearance:
MR DIPAK R DAVE(1232) for the Applicant(s) No. 1
MR HEM R DAVE(11961) for the Applicant(s) No. 1
MR SANJAY UDHWANI, ASSTT. GOVT. PLEADER for the Opponent No. 1
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CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
and
HONOURABLE MS. JUSTICE NISHA M. THAKORE
Date : 22/12/2022
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE A.J.DESAI)
Learned AGP Mr. Sanjay Udhwani places on record an order dated 15.12.2022 passed by the respondent Authority in compliance of the judgment dated 24.06.2022 passed by the learned Single Judge in Special Civil Application No.4168/2022.
In view of the above fact, present application would not survive and is disposed of accordingly. Notice is hereby discharged.
(A.J. DESAI, J.)
(NISHA M. THAKORE, J.)
Ajay
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