Citation : 2021 Latest Caselaw 15204 Guj
Judgement Date : 27 September, 2021
C/MCA/447/2021 ORDER DATED: 27/09/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/MISC. CIVIL APPLICATION NO. 447 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 11229 of 2018
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DINESHBHAI NARSINHDAS THAKKAR
Versus
NITIN BODAT, THE CHIEF OFFICER, KALOL NAGARPALIKA OR HIS
SUCCESSOR IN OFFICE
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Appearance:
MR PH PATHAK(665) for the Applicant(s) No. 1
MS REENA M KAMANI(6007) for the Applicant(s) No. 1
MR KEYUR A VYAS(3247) for the Opponent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
and
HONOURABLE MR. JUSTICE NIRZAR S. DESAI
Date : 27/09/2021
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE A.J.DESAI)
Learned advocate Mr.Keyur Vyas for the opponent states that the proposal has already been sent to the State of Gujarat. He further states that hearing of Letters Patent Appeal filed against the oral judgment rendered by learned Single Judge in Special Civil Application No.11229 of 2018 dated 09.12.2019 will take place on 30.09.2021. Matter is adjourned to 07.10.2021.
(A.J.DESAI, J)
(NIRZAR S. DESAI,J) MISHRA AMIT V.
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