Dave Maitriben Harshadbhai vs Anju Sharma, Secretary Education ...
2021 Latest Caselaw 15203 Guj

       C/MCA/604/2021                             ORDER DATED: 27/09/2021



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/MISC. CIVIL APPLICATION NO. 604 of 2021
                                    In
               R/SPECIAL CIVIL APPLICATION NO. 8970 of 2019

==========================================================
                    DAVE MAITRIBEN HARSHADBHAI
                               Versus
          ANJU SHARMA, SECRETARY EDUCATION DEPARTMENT
==========================================================
Appearance:
HUNAIZA H QURESHI(8903) for the Applicant(s) No. 1,2,3,4,5,6
MR. EKRAMA H QURESHI(7000) for the Applicant(s) No. 1,2,3,4,5,6
for the Opponent(s) No. 1,2
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  CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
          and
          HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                             Date : 27/09/2021

                               ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.J.DESAI)

NOTICE returnable on 25.10.2021. Meanwhile, the respondents may either comply with the common judgment dated 25.09.2019 passed by the coordinate Bench in Special Civil Application No.8970of 2019 or shall file appropriate affidavit explaining the reasons for non-compliance of the common judgment dated 25.09.2019.

Direct service is permitted.

(A.J. DESAI, J.)

(NIRZAR S. DESAI, J.)

Ajay