Sodha Parmar Kantibhai Manibhai vs State Of Gujarat
2021 Latest Caselaw 14415 Guj

      C/SCA/13072/2020                               ORDER DATED: 17/09/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 13072 of 2020

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              SODHA PARMAR KANTIBHAI MANIBHAI & 2 other(s)
                               Versus
                     STATE OF GUJARAT & 8 other(s)
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Appearance:
MR CP CHAMPANERI(5920) for the Petitioner(s) No. 1,2,3
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
NOTICE NOT RECD BACK(3) for the Respondent(s) No. 2
NOTICE SERVED(4) for the Respondent(s) No. 1,3,4,5
PRANAV U RAVAL(9475) for the Respondent(s) No. 9
SHIVANG P JANI(8285) for the Respondent(s) No. 6,7,8
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     CORAM:HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                               Date : 17/09/2021

                                ORAL ORDER

1. Heard, learned Senior Advocate Mr. S.N. Shelat assisted by learned Advocate Mr. C.P. Champaneri for the Petitioner, learned Advocate General Mr. Kamal Trivedi assisted by learned Advocate Mr. Vinay Vishen for the Respondent-State authorities, learned Senior Advocate Mr. P.K. Jani assisted by learned Advocate Mr. Shivang Jani for Respondent Nos. 6, 7 and 8 and learned Senior Advocate Mr. Dhaval Dave assisted by learned Advocate Mr. Pranav Raval for Respondent No.9.

2. Arguments are concluded. RESERVED for the judgment.

(BHARGAV D. KARIA, J) UMESH/-