National Insurance Company ... vs Lakhuben Gobarbhai Makwana
2021 Latest Caselaw 14186 Guj

     C/FA/2444/2021                             ORDER DATED: 15/09/2021




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    R/FIRST APPEAL NO. 2444 of 2021
                                 With
              CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                   In R/FIRST APPEAL NO. 2444 of 2021
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                 NATIONAL INSURANCE COMPANY LIMITED
                                Versus
                    LAKHUBEN GOBARBHAI MAKWANA
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Appearance:
MR MAULIK J SHELAT(2500) for the Appellant(s) No. 1
for the Defendant(s) No. 3
NISHIT A BHALODI(9597) for the Defendant(s) No. 1,2
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 CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE

                           Date : 15/09/2021

                            ORAL ORDER

ORDER IN FIRST APPEAL

Heard Mr. Maulik J. Shelat, learned advocate for the appellant.

ADMIT. Mr. Bhalodi, learned advocate waives service of notice on behalf of the respondent Nos. 1 and

2.

ORDER IN CIVIL APPLICATION

Heard learned advocate for the applicant. Rule returnable on 27.10.2021. Mr. Bhalodi, learned advocate waives service of notice on behalf of the respondent. The implementation, operation and execution of the impugned judgment and award is stayed on

C/FA/2444/2021 ORDER DATED: 15/09/2021

condition of depositing the entire amount of compensation with interest and cost in the Tribunal before the returnable date.

(A.G.URAIZEE, J) SURESH SOLANKI