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Chief Officer vs Hamadbhai Fajubhai Khojjada
2021 Latest Caselaw 13882 Guj

Citation : 2021 Latest Caselaw 13882 Guj
Judgement Date : 13 September, 2021

Gujarat High Court
Chief Officer vs Hamadbhai Fajubhai Khojjada on 13 September, 2021
Bench: N.V.Anjaria, A. P. Thaker
    C/CA/1253/2021                                ORDER DATED: 13/09/2021




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     R/CIVIL APPLICATION NO. 1253 of 2021

           In F/LETTERS PATENT APPEAL NO. 17054 of 2021

                                 With
                  R/CIVIL APPLICATION NO. 1450 of 2021
                                 With
                  R/CIVIL APPLICATION NO. 1572 of 2021
                                 With
              R/LETTERS PATENT APPEAL NO. 701 of 2021
                                   In
              SPECIAL CIVIL APPLICATION NO. 475 of 2019
                                 With
              R/LETTERS PATENT APPEAL NO. 702 of 2021
                                   In
              SPECIAL CIVIL APPLICATION NO. 592 of 2019
                                 With
                  R/CIVIL APPLICATION NO. 638 of 2020
                                 With
              CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
             In R/LETTERS PATENT APPEAL NO. 701 of 2021
                                   In
              SPECIAL CIVIL APPLICATION NO. 475 of 2019
                                 With
              CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
             In R/LETTERS PATENT APPEAL NO. 702 of 2021
                                   In
              SPECIAL CIVIL APPLICATION NO. 592 of 2019
                                 With
             F/LETTERS PATENT APPEAL NO. 38802 of 2019
                                   In
              SPECIAL CIVIL APPLICATION NO. 5266 of 2018
                                 With
              CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
            In F/LETTERS PATENT APPEAL NO. 38802 of 2019
                                   In
              SPECIAL CIVIL APPLICATION NO. 5266 of 2018
==========================================================
                             CHIEF OFFICER
                                  Versus
                       HAMADBHAI FAJUBHAI KHOJJADA
==========================================================
Appearance:
MR TUSHAR L SHETH(3920) for the Applicant(s) No. 1
for the Respondent(s) No. 1,3
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 2


                                   Page 1 of 2

                                                      Downloaded on : Mon Sep 13 20:25:32 IST 2021
          C/CA/1253/2021                       ORDER DATED: 13/09/2021



==========================================================

  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
        and
        HONOURABLE DR. JUSTICE A. P. THAKER

                          Date : 13/09/2021

                        ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

Since the judgment impugned in the captioned Letters Patent Appeal is by one of us (N.V.Anjaria, J), Appeals shall be listed before the Bench where one of us is not a party.

(N.V.ANJARIA, J)

(DR. A. P. THAKER, J) Manshi

 
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