Firoz @ Formen Atikbhai Latifbhai ... vs The State Of Gujarat
2021 Latest Caselaw 13751 Guj

      C/SCA/9123/2020                           ORDER DATED: 09/09/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 9123 of 2020

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   FIROZ @ FORMEN ATIKBHAI LATIFBHAI ARAB THRU HIS MOTHER
             NADIRABNU ATIKBHAI LATIFBHAI ARAB
                            Versus
              THE STATE OF GUJARAT & 2 other(s)
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Appearance:
RAZIN S ZEENA(9377) for the Petitioner(s) No. 1
GOVERNMENT PLEADER(1) for the Respondent(s) No. 1,2,3
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  CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI

                            Date : 09/09/2021

                             ORAL ORDER

Office note indicates that some of the corrections made in the signed judgment are not reflected in the uploaded version. Let the corrected copy be uploaded as there are minor typographical corrections.

Office note stands disposed of accordingly.

(SONIA GOKANI, J) M.M.MIRZA