Kailashben Wd/O Dalpatsinh ... vs Barot Kanubhai Bakabhai
2021 Latest Caselaw 13749 Guj

      C/CA/760/2020                                 ORDER DATED: 09/09/2021




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      R/CIVIL APPLICATION NO. 760 of 2020

                      In F/FIRST APPEAL NO. 26605 of 2019

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           KAILASHBEN WD/O DALPATSINH RATISINH RATHOD
                             Versus
                    BAROT KANUBHAI BAKABHAI
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Appearance:
MR PARESH M DARJI(3700) for the Applicant(s) No. 1,2,3,4,5
RULE SERVED(64) for the Respondent(s) No. 1,2,3
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  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE

                               Date : 09/09/2021

                                 ORAL ORDER

Heard learned advocate for the applicant and

learned advocate for the respondent.

Present application is preferred for condonation of

delay which has occurred in preferring appeal to

challenge the impugned judgment and award passed by

the Tribunal.

Considering the averments made in the application

and the facts of the case, delay is hereby condoned. The

application stands disposed of. Rule is made absolute to

the aforesaid extent.

(A.G.URAIZEE, J) SURESH SOLANKI