Narendrasinh Rupsinh Chauhan vs State Of Gujarat
2021 Latest Caselaw 13434 Guj

     C/SCA/2331/2021                                     ORDER DATED: 03/09/2021




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
           R/SPECIAL CIVIL APPLICATION NO. 2331 of 2021
                               With
  CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
          In R/SPECIAL CIVIL APPLICATION NO. 2331 of 2021
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                       NARENDRASINH RUPSINH CHAUHAN
                                   Versus
                             STATE OF GUJARAT
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Appearance:
DR VENUGOPAL PATEL(7411) for the Petitioner(s) No. 1
MR DIPEN DESAI(2481) for the Petitioner(s) No. 1
MR. VIJAY PATEL, SENIOR ADVOCATE assisted by ANIL H PATEL(7832)
for the Respondent(s) No. 10,5,6,8
MR. BHARAT VYAS, AGP for the Respondent No.1
MR. V.C.VAGHELA, Advocate for the Respondent Nos.7,9,10
NOTICE SERVED BY DS(5) for the Respondent(s) No. 2,3,4
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 CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                                Date : 03/09/2021
                                 ORAL ORDER

Arguments concluded. For dictation of judgment/order on 06.09.2021.

It is open for the parties to submit the written submissions on 04.09.2021.

(A.Y. KOGJE, J) SIDDHARTH