Iqbal Alias Bathiyo Umarbhai ... vs State Of Gujarat
2021 Latest Caselaw 13433 Guj

         R/CR.MA/7631/2021                              ORDER DATED: 03/09/2021



                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/CRIMINAL MISC.APPLICATION NO. 7631 of 2021
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                       IQBAL ALIAS BATHIYO UMARBHAI NAYAK
                                       Versus
                                 STATE OF GUJARAT
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Appearance:
MR NEEL P LAKHANI(10679) for the Applicant(s) No. 1
MR PM LAKHANI(1326) for the Applicant(s) No. 1
MRS R P LAKHANI(3811) for the Applicant(s) No. 1
PUBLIC PROSECUTOR(2) for the Respondent(s) No. 1
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 CORAM:HONOURABLE MS. JUSTICE SANGEETA K. VISHEN

                                 Date : 03/09/2021

                                  ORAL ORDER

Mr.P.M. Lakhani, learned advocate for the applicant is permitted to place on record the judgments, which he intends to cite.

The Registry is directed to accept the same.

Let the matter appear on 17.09.2021.

(SANGEETA K. VISHEN,J) Hitesh