Salimsha @ Appo Abdulsha Shamadar vs State Of Gujarat
2021 Latest Caselaw 16869 Guj

       R/CR.A/822/2021                                  IA ORDER DATED: 26/10/2021




       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


  CRIMINAL MISC.APPLICATION (FOR SUSPENSION OF
               SENTENCE) NO. 1 of 2021
                           In
          R/CRIMINAL APPEAL NO. 822 of 2021
======================================

SALIMSHA @ APPO ABDULSHA SHAMADAR Versus STATE OF GUJARAT ====================================== Appearance:

MS URVASHI K MEHTA for the APPLICANT PUBLIC PROSECUTOR for the RESPONDENT(s) ======================================

CORAM:HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

Date : 26/10/2021

IA ORDER

It is pointed out that suspension of sentence application by the co-accused, who has filed Criminal Appeal No.700 of 2021, who is convicted by the very same judgment and order is coming up for hearing on 29.11.2021. Hence, this application be heard along with that application on 29.11.22021.

(UMESH A. TRIVEDI, J.) siji